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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(i) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(i)hold a certificate of competency as Navigational Watch-keeping Officer in charge of a navigational watch on ships of 500 gross tonnage or more on Near-Coastal Voyages;