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Union of India - Section

Section 18 in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

18. Minimum requirements for certification of Chief Mates (Mate of a home-trade ship) on ships of between 600 and 3,000 gross tonnage operating In Near-Coastal Voyages. - (1) Every Chief Mate on a sea-going ship of between 500 and 3,000 gross tonnage operating in Near-Coastal Voyages shall hold an appropriate certificate of competency in Form 6.

(2)Every candidate for the certification shall,-
(i)hold a certificate of competency as Navigational Watch-keeping Officer in charge of a navigational watch on ships of 500 gross tonnage or more on Near-Coastal Voyages;
(ii)have approved sea-going service of not less than eighteen months; and
(iii)have completed approved education, training, examination and assessment and meet the standard of competence as specified in section A-1I/2 of the STCW Code for Masters and Chief Mates on ships of between 500 and 3,000 gross tonnage.