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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(1) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018

(1)to receive e-application and forward the same to the Departmental Nodal Officer of the Department concerned for approval by the Competent Authority ;