Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 4 in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

4. Unscheduled Interchange (UI) rates.

- UI rates under intrastate ABT shall be the rates as specified by CERC for northern region for each 15 minutes block linked to frequency adjusted to account for inter state transmission losses as here under:UIS = UIR/(1 -L)Where:UIS is Intra-state ABT rate for a frequency stepUIR is UI rate applicable for Northern Region for that frequency stepL is Inter-state transmission losses of northern region in per unit