Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(c) in Bihar Preservation and Improvement of Animals Act, 1955

(c)the bull dies or is certified by the Veterinary Officer to have been effectively, castrated in the prescribed manner.