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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(d) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(d)Officers of the rank of Deputy Secretary and above of the Department of Disability Affairs and organizations under the Department shall act as convener of the screening committees.