Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(2) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(2)The Council may spend such sums as it think fit for performing its functions under this Act, and such sums shall be treated as expenditure payable under this Act.