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[Cites 0, Cited by 0] [Section 144(2)] [Section 144] [Entire Act]

State of Punjab - Subsection

Section 144(2)(c) in The Punjab Motor Vehicles Rules, 1989

(c)in the case of a public service vehicle other than a motor cab, the space reserved in accordance with clause (b) shall be at the left hand and be enclosed with a rigid wooden or other suitable partition to a height not less than 300 millimetres above the seat and continued forward of the seat at an adequate height above the floor of the vehicle.