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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(c) in General Conditions of Tariff and Schedules of Tariff

(c)For Sugar Mills, Paper Mills, Textile Mills etc., who are/shall be meeting part of their load by running TG set(s) the condition of 40% of connected load as the minimum Contract Demand shall not be applicable to them and the Contract Demand would be related to the capacity of the consumer's transformer9s) feeding electric supply to the mills/premises. The minimum Contract Demand shall not be less than the total capacity of transformer(s) installed by them for feeding the load.