Section 20 in Manonmaniam Sundaranar University Act, 1990
20. senate to review the board policies and programmes of university.
- Subject to the other provisions of this Act, the Senate shall have Senate to review following powers and functions, namely:- the broad and programmes of University(a)to review, from time to time, the broad policies and programmes of the University and to suggest measures for the improvement and development of the University;(b)to advice the Chancellor in respect of any matter, which may be referred to it for advise, and(c)to exercise such other powers and perform such other functions as may be prescribed by the statutes.
