Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Punjab - Subsection Section 10(ii) in Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012 (ii)in the case of an employee other than a Class IV employee, 1/4th of his pay for each completed six monthly period of qualifying service, subject to a maximum of 16-1/2 times of the pay:
