- An employee who has become eligible for retirement benefits under this Scheme on his retirement from service, shall be granted an additional retirement gratuity as given below,-(i)in case of a Class IV employee, 1/4th of his pay for each completed six monthly period of qualifying service subject to a maximum of 17-1/2 times of pay; and(ii)in the case of an employee other than a Class IV employee, 1/4th of his pay for each completed six monthly period of qualifying service, subject to a maximum of 16-1/2 times of the pay:Provided that the maximum amount of retirement gratuity shall not exceed rupees one lac in any case.
