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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(53) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(53)"gallery" means an intermediate floor or platform projecting from a wall of an auditorium or a hall providing extra floor area, and / additional seating accommodation and includes the structures provided for seating in stadia;