Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(1)(xi) in Orissa Pani Panchayat Rules, 2003 (xi)to suggest improvements/modifications in the layout of field channels/ field drains to supply water to all the farmers in the command; and