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State of Rajasthan - Section

Section 1 in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

1. Short title, commencement and application.

(1)These rules may be called the Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017.
(2)They shall come into force with immediate effect.
(3)These rules shall not apply to the posts governed by the Rajasthan Scheduled Areas Subordinate, Ministerial and Cass-IV Service (Recruitment and other Service Conditions) Rules, 2014, except as provided in those rules.