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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(3)These rules shall not apply to the posts governed by the Rajasthan Scheduled Areas Subordinate, Ministerial and Cass-IV Service (Recruitment and other Service Conditions) Rules, 2014, except as provided in those rules.