Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(2) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016 (2)The Micro-Grid projects with installed capacity of 10kW or more shall be governed by these Regulations;Part - B General Principles
