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State of Madhya Pradesh - Section

Section 3 in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

3. Scope of Regulations and Extent of Application.

(1)These Regulations shall apply to new & existing Micro-Grid projects for generation and supply of electricity to consumers in the rural areas in the State of M.P. The existing Micro-Grid projects shall within six months of notification of these Regulations, comply the technical standards and safety measures as per the Regulations;
(2)The Micro-Grid projects with installed capacity of 10kW or more shall be governed by these Regulations;Part - B General Principles