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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(1) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(1)In every district (except Chennai), a committee headed by the District Collector comprising of other official members as detailed below shall be formed:-
(1) The Collector Chairman
(2) The District Revenue Officer/ Additional Collector Member
(3) The Project Officer, District Rural Development Agency Member
(4) The Joint Director, Collegiate Education Member
(5) The Deputy Director of Health Services Member
(6) The Principals of concerned Industrial Training institutes Member
(7) The Chief Educational Officer Member
(8) The District Educational Officers Member
(9) The Special Deputy Collector (Social Security Scheme) Member-Convener