[Cites 0, Cited by 0]
[Section 29]
[Entire Act]
State of Tamilnadu - Subsection
Section 29(1) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006
| (1) | The Collector | Chairman |
| (2) | The District Revenue Officer/ Additional Collector | Member |
| (3) | The Project Officer, District Rural Development Agency | Member |
| (4) | The Joint Director, Collegiate Education | Member |
| (5) | The Deputy Director of Health Services | Member |
| (6) | The Principals of concerned Industrial Training institutes | Member |
| (7) | The Chief Educational Officer | Member |
| (8) | The District Educational Officers | Member |
| (9) | The Special Deputy Collector (Social Security Scheme) | Member-Convener |