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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Goa - Subsection

Section 53(5) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(5)The officials appointed to collect the answer books from the examination centres shall directly deliver the sealed packets of answer books to the camp officer appointed for the purpose at the assessment camp against authentic acknowledgement receipt.