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State of Goa - Section

Section 53 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

53. Collection of answer books when coding is not done.

- Collection of answer books and delivery at the assessment camp shall be as follows in case of SSC if the answer books are not coded.
(1)The Board shall appoint an official by an order not below the rank of Lower Division Clerk to collect and deliver the answer papers.
(2)The Board shall specify the norms and procedure for collection and delivery of the answer books.
(3)The schedule for collection of answer- books shall be circulated to all the conductors of examination indicating the names of the authorised officials appointed for collection of the answer papers with their specimen signature duly attested by the Secretary of the Board.
(4)The representative of the Board who shall collect the sealed packets of the answer books from the examination centre shall acknowledge the receipt of the packets in specified form signed by him on behalf of the Board which shall be countersigned by the Conductor.
(5)The officials appointed to collect the answer books from the examination centres shall directly deliver the sealed packets of answer books to the camp officer appointed for the purpose at the assessment camp against authentic acknowledgement receipt.
(6)The Camp Officer and the Custodians of the Board shall be responsible for the safe custody of the answer books under overall supervision of the Observer.