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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(1) in The U.P. Bhoodan Yagna Rules, 1953

(1)The list mentioned in Section 13 shall, in addition to the particulars stated in that section, contain the following particulars:
(a)The nature of the land showing if it is cultivated barren, forest, etc.
(b)A certificate that the land does not belong to any of the classes mentioned in section 1.
(c)The land revenue or rent to which the land was assessed on the date immediately preceding the date of donation.