Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Uttar Pradesh - Subsection Section 13(1)(c) in The U.P. Bhoodan Yagna Rules, 1953 (c)The land revenue or rent to which the land was assessed on the date immediately preceding the date of donation.