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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1) in The Gujarat Backward Classes Development Corporation Act, 1985

(1)For the purpose of securing the uplift of backward class citizens in the State of Gujarat the State Government may by notification in the Official Gazette, establish a Corporation by the name of the Gujarat Backward Classes Development Corporation with effect from such date as may be specified in the notification.