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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Hpsebl vs . Phinu And Others on 26 August, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

HPSEBL Vs. Phinu and others RFA No. 17 of 2016 26.08.2022 Present: Mr. T.S. Chauhan, Advocate, for the appellant.

Respondents No. 1 and 3 are stated to have died.

.

None for respondents No. 2 and 4 to 6.

Mr. Satish Sharma, Advocate, for respondent No. 7.

Mr. Gurmeet Bhardwaj, Advocate, for the applicants in CMP No. 4097 of 2021.

CMP(M) Nos. 1100, 1101, 1102 & 1103 Issue notice to the proposed legal representatives of deceased respondents, returnable for 21st October, 2022. Steps for service be taken within two weeks.

List on 21st October, 2022.

CMP No. 4097 of 2021

List on 21st October, 2022.

CMP No. 11341 of 2022

Allowed and disposed of.

(Ajay Mohan Goel) Judge August 26, 2022 (bhupender) ::: Downloaded on - 26/08/2022 20:08:59 :::CIS