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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(5)(a) in Statutes of the Jodhpur National University, Jodhpur, 2010

(a)to supervise and control the keeping of accounts and account records of the University and its associated bodies (if any), and in particular, the University's Endowment Fund, General Fund and such other funds as may be required to be administered by the University;