Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(2)(v) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(v)four Principals of whom three shall be from undergraduate colleges of Arts, Science, Commerce and one shall be from a Physical Education college, elected jointly by the Principals of such colleges;