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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(2) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(2)The Council for Undergraduate Studies in Arts, Commerce, Science, Home Science, Fine Arts, Music and Physical Education shall consist of the following members:-
(i)the Vice-Chancellor-Chairman;
(ii)the Deans of the Faculty Councils for Post-graduate Studies in Arts, Commerce and Science;
(iii)ten teachers of affiliated colleges of whom one shall be from a college imparting instruction in Physical Education, if any, elected by the teachers of such colleges;
(iv)two teachers participating in Post-graduate teaching in the subject or subjects concerned elected jointly by the members of the concerned Faculty Councils for Post-graduate Studies from amongst themselves;
(v)four Principals of whom three shall be from undergraduate colleges of Arts, Science, Commerce and one shall be from a Physical Education college, elected jointly by the Principals of such colleges;
(vi)two persons having special knowledge in the subject or subjects concerned nominated by the Vice-Chancellor.
(vii)[ three student representatives pursuing Undergraduate studies in different streams of education in the affiliated colleges of the University to be elected by such students from amongst themselves in the manner as may be prescribed by the Statutes : [Clause (vii) inserted by W.B. Act 12 of 2011.]
Provided that no two representatives shall be elected from the same stream of education.]