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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(ii) in Patna Municipal Corporation (Grant of Permission for Display of Advertisements & Similar Devices) Regulations, 2012

(ii)In case of sandwich hoarding (back to back), the minimum distance between two sandwich hoardings shall not be less than 20 mtrs.