Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 10 in Patna Municipal Corporation (Grant of Permission for Display of Advertisements & Similar Devices) Regulations, 2012

10. Minimum Distance Between Two Hoardings.

- (i) The minimum distance between two hoardings on poles on the same side of the road/alignment shall not be less than 20 meters. This distance will be measured from the perimeter of the hoarding.
(ii)In case of sandwich hoarding (back to back), the minimum distance between two sandwich hoardings shall not be less than 20 mtrs.