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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(xv) in Jammu and Kashmir Reservation Rules, 2005

(xv)"Weak and under privileged classes" mean the classes declared as such vide SRO-394 dated 5-9-1981 read with SRO-272 dated 3-7-1982 and SRO-316 dated 18-7-1984, forming Annexure -"D" to these rules; and