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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(ii) in Damodar Valley Corporation Act, 1948

(ii)to construct or cause to be constructed such dams, barrages, reservoirs, power-houses, power structures, electrical transmission lines and sub-stations, navigation works, irrigation, navigation and drainage canals and such other works and structures as may be required;