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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Mizoram - Subsection

Section 49(2) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(2)Periodical stoppage. - The licencee shall comply with such order issued by the Commissioner for the periodical stoppage of distillation or brewing for the purpose of ascertaining the quantity of spirit distilled from the quantity of wash or wort passed into the still.