Section 25 in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018
25. Power to Relax.
- The Commission may by general or special order, for reasons to be recorded in writing, and after giving an opportunity of hearing to the parties likely to be affected by grant of relaxation, may relax any of the provisions of this Regulation on its own motion or on an application made before it by an interested person in accordance with Conduct of Business Regulation, 2015.
