Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3B(2)] [Section 3B] [Entire Act]

State of Tamilnadu - Subsection

Section 3B(2)(a) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

(a)In the City of Madras, consist of the Deputy Commissioner of Police (Traffic) ;