Section 3B(2) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959
(2)Every Traffic Committee shall, -(a)In the City of Madras, consist of the Deputy Commissioner of Police (Traffic) ;(b)In the districts, consist of the Superintendent of Police, and five other non-official members appointed by the State Government, of whom, two shall be women:Provided that if there are more than one Superintendent of Police in a district, the senior most among them shall be the member of the Traffic Committee.
