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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in National Company Law Tribunal Rules, 2016

(2)They shall come into force on the date of their publication in the Official Gazette.Part - I [Definitions and forms etc.] [Substituted by Notification No. G.S.R. 1159(E), dated 20.12.2016 (w.e.f. 21.7.2016).]