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Union of India - Section

Section 1 in National Company Law Tribunal Rules, 2016

1. Short title and Commencement.

(1)These rules may be called the National Company Law Tribunal Rules, 2016.
(2)They shall come into force on the date of their publication in the Official Gazette.Part - I [Definitions and forms etc.] [Substituted by Notification No. G.S.R. 1159(E), dated 20.12.2016 (w.e.f. 21.7.2016).]