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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14(1)(e) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(e)the depository has established standard transmission and encryption formats for electronic communications of data between the depository, participants, issuers and issuers' agents;