Section 22 in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005
22. Power procurement guidelines.
- 22.1 A Distribution Licensee shall follow the guidelines contained in this Part with respect to:(a)Procurement of power under any arrangement or agreement with a term or duration exceeding one year (i.e. long-term power procurement); and(b)Procurement of power under any arrangement or agreement with a term or duration less than or equal to one year (i.e. short-term power procurement).
