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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(b) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005

(b)Procurement of power under any arrangement or agreement with a term or duration less than or equal to one year (i.e. short-term power procurement).