Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] State of Haryana - Subsection Section 30(1)(a) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960 (a)when the transfer is for the welfare of the inmate or is in the interest of discipline;