Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 27 in The Housing Board, Haryana (Regulations of Business), Regulations, 1980 27. All works upto Rs. 1,00,000 will be considered as minor works for purpose of maintaining work abstracts and submission of accounts.
