(1)It shall be the duty of the Gramdan Board to promote the Gramdan Movement in Rajasthan and for that purpose:-(a)to train workers for implementing the aims and objects of this Act and assign them to Gramdan village:(b)to guide the Gram Sabhas in the proper discharge of their duties;(c)to study and evaluate general experience in the development of Gramdan villages; and(d)to expedite legal and other formalities in connection with Gramdan villages.(2)The Gramdan Board shall also perform such duties as may be assigned to it under the provisions of this Act.
