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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in The Rajasthan Gram Dan Act, 1971

(1)It shall be the duty of the Gramdan Board to promote the Gramdan Movement in Rajasthan and for that purpose:-
(a)to train workers for implementing the aims and objects of this Act and assign them to Gramdan village:
(b)to guide the Gram Sabhas in the proper discharge of their duties;
(c)to study and evaluate general experience in the development of Gramdan villages; and
(d)to expedite legal and other formalities in connection with Gramdan villages.