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[Cites 0, Cited by 21] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Land Acquisition Act, 1894

(2)It extends to the whole of India except [the State of Jammu and Kashmir] [Substituted by Act 68 of 1984, Section 2, for " the territories which, immediately before the 1st November, 1956, were comprised in Part B States; and " (w.e.f. 24.9.1984).].