Section 3 in The M.P. Atyavashyak Seva Sandharan Tatha Vichchinnata Nivaran Adhiniyam, 1979
3. Definitions.
- In this Act, unless the context otherwise requires,-(a)"essential service" means the service specified in the Schedule;(b)"refusal to work" in relation to personnel connected with an essential service means commission of any act by such personnel which is prohibited under Section 5.
