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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(b) in The M.P. Atyavashyak Seva Sandharan Tatha Vichchinnata Nivaran Adhiniyam, 1979

(b)"refusal to work" in relation to personnel connected with an essential service means commission of any act by such personnel which is prohibited under Section 5.