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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(b) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

(b)be having atleast seven years of practices as an Advocate on the 1st day of August of the year in which the advertisement for receipt of application is published; and