Section 9 in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007
9. Eligibility for direct recruitment.
- A candidate in order to be eligible for direct recruitment to the post of District Judge must :-(a)be a graduate in Law of a recognized University or an institution recognized by the Government;(b)be having atleast seven years of practices as an Advocate on the 1st day of August of the year in which the advertisement for receipt of application is published; and(c)not be below thirty-five years of age and above forty-five years of age on the 1st day of August of the year in which the advertisement for receipt of application is published.
